HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13421/2019 Smt. Swarnlata W/o Shri Rajmal Ji Mehta, Aged About 68 Years, Resident Of B - 126, Saheli Nagar, Udaipur (Rajasthan).
----Petitioner Versus
1. Smt. Deep Sikha Jain W/o Shri Bheru Pratap Ji Jain, Resident Of A-66, Second Floor, C.g.o. Flats, 14, Iron Side Road, Opposite Birla Temple, Kolkata.
2. Bheru Pratap S/o Shri Malum Singh Ji Talsera (Jain),, Resident Of A-66, Second Floor, C.g.o. Flats, 14, Iron Side Road, Opposite Birla Temple, Kolkata.
----Respondents For Petitioner(s) : Mr. Sanjay Nahar For Respondent(s) : Mr. Vikas Balia HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 18/08/2021 Learned counsel for the petitioner wants to withdraw this writ petition.
Accordingly, this writ petition is dismissed as withdrawn.
(VIJAY BISHNOI),J 82-mohit/-
(Downloaded on 18/08/2021 at 09:07:16 PM)Powered by TCPDF (www.tcpdf.org)