HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Appeal No. 424/2021 Jaswant Singh
----Appellant Versus State Of Rajasthan
----Respondent For Appellant(s) : Mr. SP Sharma, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 28/04/2021 Heard.
Issue notice. Learned Public Prosecutor accepts notice on behalf of respondent No.1-State. Issue notice to respondent No.2. Rule is made returnable by 05.05.2021. Notices be given 'dasti'.
Learned Public Prosecutor is directed to call for the case diary from the concerned Police Station.
Put up on 05.05.2021, as prayed.
(MANOJ KUMAR GARG),J 133-MS/-
(Downloaded on 05/05/2021 at 08:11:45 PM) Powered by TCPDF (www.tcpdf.org)