Pukhraj @ Ram Swaroop vs State

Citation : 2021 Latest Caselaw 9286 Raj
Judgement Date : 28 April, 2021

Rajasthan High Court - Jodhpur
Pukhraj @ Ram Swaroop vs State on 28 April, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Writ Petition No. 194/2021 Pukhraj @ Ram Swaroop

----Petitioner Versus State

----Respondent For Petitioner(s) : Mr. Kaluram Bhati, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 28/04/2021 Heard.

Issue notice. Learned Public Prosecutor accepts notices on behalf of the respondents, therefore notices need not be issued.

Learned Public Prosecutor seeks time to file reply.

Put up after two weeks, as prayed.

In the meantime, reply to the petition be filed.

(MANOJ KUMAR GARG),J 137-MS/-

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