HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Misc(Pet.) No. 1342/2021 Mohit Kasera
----Petitioner Versus State
----Respondent For Petitioner(s) : Mr. Sudhir Saruparia, Adv. For Respondent(s) : Mr. Sudhir Tak, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 06/04/2021 Counsel for the petitioner submits that in compliance of the directions issued by this Court vide order dated 25.03.2021, the petitioner has furnished a cheque of Rs.2 lakhs in the name of respondent No.2-complainant before the Investigating Officer.
Let a report in this regard be called for from the Investigating Officer.
Put up on 19.04.2021, as prayed. Till then, interim order, if any, shall continue.
(MANOJ KUMAR GARG),J 198-MS/-
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