HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Misc(Pet.) No. 2105/2021 Sita Ram
----Petitioner Versus State
----Respondent For Petitioner(s) : Mr. Bhawani Singh, Adv. For Respondent(s) : Mr. SK Bhati, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 06/04/2021 Learned Public Prosecutor is directed to call for the factual report from the concerned Police Station.
Put up on 09.04.2021, as prayed.
(MANOJ KUMAR GARG),J 80-MS/-
(Downloaded on 06/04/2021 at 09:12:28 PM)Powered by TCPDF (www.tcpdf.org)