HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Misc(Pet.) No. 2139/2021 Rahul
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Umesh Kant Vyas, Adv. For Respondent(s) : Mr. Mukesh Trivedi, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 06/04/2021 Heard.
Issue notice. Learned Public Prosecutor accepts notices on behalf of respondent No.1-State. Issue notice to the respondent No.2 only. Notices be given 'dasti' to the counsel for the petitioners. Rule is made returnable within two weeks.
(MANOJ KUMAR GARG),J 83-MS/-
(Downloaded on 06/04/2021 at 09:12:37 PM)Powered by TCPDF (www.tcpdf.org)