HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Revision Petition No. 253/2021 Jaswant Singh
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Jogendra Singh, Adv. For Respondent(s) : Mr. Mukesh Trivedi, PP HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order 06/04/2021 Put up on 16.04.2021, as prayed.
(MANOJ KUMAR GARG),J 87-MS/-
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