HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4606/2021 Jaswant S/o Rampat, Aged About 42 Years, R/o Jogiwala, P.s. Bhirani Dist. Hanumangarh. (At Present Lodged In District Jail, Banswara).
----Petitioner Versus State, Through PP
----Respondent For Petitioner(s) : Mr. Prakash Chandra Bishnoi For Respondent(s) : Mr. Gaurav Singh, PP HON'BLE MR. JUSTICE SANDEEP MEHTA Judgment 06/04/2021 Learned counsel Shri Bishnoi submits that the accused-
petitioner has been discharged by the learned trial court.
Thus, the instant application for bail filed on behalf of the petitioner is dismissed as infructuous.
(SANDEEP MEHTA),J 43-Sudhir Asopa/-
(Downloaded on 07/04/2021 at 08:39:23 PM)Powered by TCPDF (www.tcpdf.org)