B.Narayana Reddy Died Per Lrs Appellant ... vs R.Chinna Hanimi Reddy Died Per Lrs R19 ...

Andhra Pradesh High Court - Amravati

B.Narayana Reddy Died Per Lrs Appellant ... vs R.Chinna Hanimi Reddy Died Per Lrs R19 ... on 11 November, 2024

   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

          MAIN CASE No.A.S.No.2057 of 1998

                PROCEEDING SHEET

Sl. DATE                       ORDER                       OFFICE
No.                                                         NOTE
19. 11.11.2024 VGKR, J

                    Heard    Sri   T.P.Sarma,    learned
              counsel for the appellant and Sri P.Veera
              Reddy      learned     Senior      Counsel
              representing Sri Karri Murali Krishna,
              learned counsel for the respondents.

'Reserved for Judgment'.

_________ VGKR, J SRT