Andhra Pradesh High Court - Amravati
Pbvp Vijaya Chandra, vs Vijaya Durga Steel Corporation, on 11 November, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 2493 of 2024 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
01. 11.11.2024 RNT, J "Separate judgment is delivered dismissing the civil revision petition."
_________ RNT, J Dsr