Andhra Pradesh High Court - Amravati
Cmd, New Look Retails Private Limited, ... vs Prl Secy, Dept. Of Home, Hyderabad 5 ... on 12 January, 2024
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.P.Nos.9672 and 9664 of 2014
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
12.01.2024 DR.KMR,J
Sri Naveen Kumar, learned counsel
appeared virtually on behalf of Sri S.Niranjan
Reddy, learned counsel for the petitioners
submitted that there is very simple issue in this
matter and seeks time for filing Order copy of
relatable judgment.
Learned Assistant Government Pleader
for Home appearing for the official
respondents is present.
Post the matter on 22.01.2024, for filing Order copy.
Registry is directed to print the name of Ms.Y.L.Siva Kalpana Reddy, learned counsel appearing for the respondents in the cause list.
________ DR.KMR,J BMS