Andhra Pradesh High Court - Amravati
T.Bhaskar vs State Of Ap on 10 January, 2024
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: Crl.A.No.457 of 2019
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No NOTE
14. 10.01.2024 UDPR, J & KM, J Heard arguments of the learned Public Prosecutor, and reply arguments of the learned counsel for appellants.
Judgment reserved.
________ UDPR, J ______ KM, J MVA