Andhra Pradesh High Court - Amravati
The Vice Chairman And Housing ... vs B Rajeshwari on 8 January, 2024
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
09 to 11
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. W.A.Nos.988, 982 & 994 of 2023
PROCEEDINGS SHEET
Sl. DATE OFFICE
ORDER
No NOTE 04. 08.01.2024 Heard Mr. Y.V. Srinivasan, learned counsel for
the appellants and Ms. Yaswani Pilla, learned counsel appearing vice Mr. Shaik Mohammed Ismail, learned counsel for the writ petitioner.
Judgment reserved.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J Vjl