Andhra Pradesh High Court - Amravati
Kanneganti Venkateswarlu vs Kareti Rama Devi on 8 January, 2024
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: Appeal Suit No.805 of 2019
PROCEEDING SHEET
Sl. OFFICE
ORDER
No. DATE NOTE
04. 08.01.2024 BVLNC, J Appeal Suit No.805 of 2019 Appeal is 'Dismissed as withdrawn' by the appellant. There shall be no order as to costs.
(Vide separate Judgment) __________ BVLNC, J DNB