The United India Insurance Company Ltd vs Jakkamsetti Lakshmi 5 Others

Citation : 2024 Latest Caselaw 202 AP
Judgement Date : 4 January, 2024

Andhra Pradesh High Court - Amravati

The United India Insurance Company Ltd vs Jakkamsetti Lakshmi 5 Others on 4 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.1677 of 2013

                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

06. 04.01.2024 BVLNC, J M.A.C.M.A.No.1677 of 2013 Appeal is 'partly allowed'. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB