Andhra Pradesh High Court - Amravati
Indian Bank And Another vs M/S.Lorven Constructions Private Ltd on 4 January, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No. A.S.No. 510 of 2018
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
07. 04.01.2024 BVLNC, J WEEKLY LIST FROM 02.01.2024 TO 05.01.2024) Sri Sreedhar Valiveti, learned counsel for the appellant is present through virtual mode and would submit that A.S.No.1050 of 2018 arising from the same Judgment is pending.
In that view of the matter, Registry is instructed to verify and list both the matters on 13.02.2024.
______________ BVLNC, J SDP 2 3