M/S. Indus Foods, vs The State Of Andhra Pradesh,

Citation : 2022 Latest Caselaw 8119 AP
Judgement Date : 31 October, 2022

Andhra Pradesh High Court - Amravati
M/S. Indus Foods, vs The State Of Andhra Pradesh, on 31 October, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 34870 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

02. 31.10.2022 RNT, J "Separate judgment is passed dismissing the writ petition as withdrawn."

_________ RNT, J Dsr