Andhra Pradesh High Court - Amravati
M/S. Indus Foods, vs The State Of Andhra Pradesh, on 31 October, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 34870 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
02. 31.10.2022 RNT, J "Separate judgment is passed dismissing the writ petition as withdrawn."
_________ RNT, J Dsr