M/S Tirumala Constructions vs The Government Of Andhra Pradesh,

Citation : 2022 Latest Caselaw 8116 AP
Judgement Date : 31 October, 2022

Andhra Pradesh High Court - Amravati
M/S Tirumala Constructions vs The Government Of Andhra Pradesh, on 31 October, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 22941 of 2021 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

06. 31.10.2022 RNT, J "Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr