Andhra Pradesh High Court - Amravati
Bhupathiraju Srinivasa ... vs The State Of Ap on 19 October, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 33040 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
04. 19.10.2022 RNT, J "Separate judgment is passed disposing of the writ petition."
_________ RNT, J Dsr