Andhra Pradesh High Court - Amravati
K.Lakshmi Narayana Reddy vs The State Of Andhra Pradesh on 17 October, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 29169 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
02. 17.10.2022 RNT, J "Separate judgment is passed disposing of the writ petition."
_________ RNT, J Dsr