Andhra Pradesh High Court - Amravati
G.Satyanarayana Reddy, vs The State Of Andhra Pradesh, on 17 October, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.24060 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
RNT,J
7 17.10.2022
The W.P is dismissed (vide a separate judgment) ________ RNT,J Gk