Andhra Pradesh High Court - Amravati
The Royal Sundram Alliance ... vs Mohammad Shahera 4 Others on 13 October, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. M.A.C.M.A.8 of 2016
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE
10. 13.10.2022 BVLNC, J Heard both sides. Reserved for judgment.
___________ BVLNC, J dvsn