Shaik Abdul Rahiman Dileep, ... vs The State Of A.P., Rep. By P.P., ...

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.Crl.A.No.506 of 2010 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

8) 13.10.2022 AVRB, J Heard the arguments of Sri Shaik Mohammed Ismail, representing the learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

Reserved for judgment.

________ AVRB,J PGR