Andhra Pradesh High Court - Amravati
Suvarapu Venkateswara Rao vs Addada Koteswara Rao on 13 October, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.S.A.No.50 of 2012
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 08 13.10.2022 Dr.VRKS, J
Learned counsel for appellant alone is in attendance. No representation for respondents.
Learned counsel for appellant submitted arguments.
For judgment, list the matter on 20.10.2022.
____________ Dr.VRKS, J RKS