Andhra Pradesh High Court - Amravati
Nerella Bhuvaneswari vs The State Of Andhra Pradesh on 12 October, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 30207 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
05. 12.10.2022 RNT, J "Separate judgment is passed disposing of the writ petition."
_________ RNT, J Dsr