Andhra Pradesh High Court - Amravati
Tanala Annapurna, Vizianagaram ... vs N M S Bhaskara Rao, Vizianagaram ... on 21 November, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. M.A.C.M.A. 363 of 2016
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE
10. 21.11.2022 BVLNC, J Heard both sides. Judgment reserved.
___________ BVLNC, J dvsn