Andhra Pradesh High Court - Amravati
Kakumanu Satyanarayana, vs State Of Andhra Pradesh, on 17 November, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 22704 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
07. 17.11.2022 RNT, J "Separate judgment is passed disposing of the writ petition."
_________ RNT, J Dsr