Andhra Pradesh High Court - Amravati
Shaik Mohiddin, Spsr Nellore ... vs P.P., Hyd on 11 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.A.No.1374 of 2014
PROCEEDING SHEET
Sl.
ORDER
No DATE
9. 11.11.2022 CPK, J & BKM, J Post this matter as and when this Bench is re-constituted, on which date, the learned counsel for the appellants shall produce the judgments relied upon by him.
___________ CPK, J ___________ BKM, J AMD