Made Bala Satyanarayana, ... vs State Of Andhra Pradesh

Citation : 2022 Latest Caselaw 8684 AP
Judgement Date : 11 November, 2022

Andhra Pradesh High Court - Amravati
Made Bala Satyanarayana, ... vs State Of Andhra Pradesh on 11 November, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 6217 of 2016 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

03. 11.11.2022 RNT, J "Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr