Andhra Pradesh High Court - Amravati
Chilaka Veeraiah vs State Of Andhra Pradesh on 10 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.A.No.849 of 2015
PROCEEDING SHEET
Sl. DATE
ORDER
No 10.11.2022 CPK, J & BVLNC, J Heard both the counsel. Judgment reserved.
_______ CPK, J __________ BVLNC, J Vjl