Andhra Pradesh High Court - Amravati
P Kiran Kumar vs The State Of Andhra Pradesh on 10 November, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 36545 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
01. 10.11.2022 RNT, J "Separate judgment is passed disposing of the writ petition."
_________ RNT, J Dsr