Andhra Pradesh High Court - Amravati
The State Of Ap Rep By Its Spl Pp ... vs Sri Juthiga Murali Krishna, ... on 8 November, 2022
HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI
CRIMINAL APPEAL No.1016 OF 2007
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
10. 08.11.2022 AVRB, J:
Heard the arguments of Ms.Mounika,
learned counsel representing for the
respondents.
Reserved for judgment.
____________ AVRB, J Chd