IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.476 OF 2015
Smt. K. Venkata Lakshmi, W/o K. Veera Babu,
Age: 28 years, Occ: Housewife, R/o Borrampalem
Village, Gandipalle Mandal, East Godavari District.
..Appellant
Versus
The State of Andhra Pradesh,
represented by its Chief Secretary,
(General Administration Department),
Secretariat Buildings, and others.
...Respondents
***
ORAL JUDGMENT Dt:08.11.2022 (per Prashant Kumar Mishra, CJ)
1. Learned counsel for the appellant submits that this writ appeal has been rendered infructuous.
2. Recording the above submission, the Writ Appeal is dismissed as infructuous. No costs. All pending miscellaneous applications shall stand closed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn 2 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU W.A.No.476 OF 2015 (per Prashant Kumar Mishra, CJ) Dt:08.11.2022 Nn