1
THE HON'BLE SRI JUSTICE A.V. SESHA SAI
&
THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA
W.P. No.21776 OF 2022
JUDGMENT:(per A.V. Sesha Sai, J)
Heard Sri P. Nagendra Reddy, learned counsel for the
petitioner and Sri P. Sudhakar Reddy, learned Additional
Advocate General for the respondents.
It is submitted by the learned counsel for the petitioner that the issues in the present Writ Petition are covered by the order passed by this Court in W.P.No.5469 of 2022, dated 11.07.2022. A copy of the same is placed on record by the learned counsel for the petitioner.
On the other hand, reiterating the averments made in the counter affidavit filed by the respondents, it is submitted by the learned Additional Advocate General that having regard to the gravity of the offences, the orders impugned in the Writ Petition do not warrant any interference of this Court under Article 226 of the Constitution of India.
A perusal of the order dated 11.07.2022 passed by this Court in W.P.No.5469 of 2022 clearly demonstrates that all the issues that have been raised in the present Writ Petition were also raised in the aforesaid Writ Petition and this Court allowed 2 the said Writ Petition and granted relief in favour of the petitioner in the said Writ Petition.
For the aforesaid reasons, following the order dated 11.07.2022 passed by this Court in W.P.No.5469 of 2022 and for the reasons recorded therein, this Writ Petition is also allowed in terms thereof, setting aside the order of detention passed by the 1st respondent vide Rc.No.163/2022/C1, dated 19.05.2022 as confirmed by the State Government vide G.O.Rt.No.1557, General Administration (SC.I) Department, dated 01.08.2022 and consequently the detenue viz., Smt. Manupati Manimma, W/o Prakasa Rao, who is in Central Prison, Rajamahendravaram, shall be set at liberty, if he is not required in any other case. There shall no order as to costs.
Miscellaneous petitions, if any, pending in this case, shall stand closed.
__________________ A.V. SESHA SAI, J ____________________________ DUPPALA VENKATA RAMANA Date: 07.11.2022 Ks 3 THE HON'BLE SRI JUSTICE A.V. SESHA SAI & THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA W.P. No.21776 OF 2022 (per A.V. Sesha Sai, J) Date: 07.11.2022 Ks