Andhra Pradesh High Court - Amravati
M/S. Viom Networks Limited, vs The State Of Andhra Pradesh, on 4 November, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 172 of 2016 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
03. 04.11.2022 RNT, J "Separate judgment is passed dismissing the writ petition for want of prosecution".
________ RNT, J Dsr