Andhra Pradesh High Court - Amravati
Uppu Venkatasamy, vs State Of Andhra Pradesh, on 4 November, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 20925 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
06. 04.11.2022 RNT, J "Separate judgment is passed disposing of the writ petition".
________ RNT, J Dsr