Andhra Pradesh High Court - Amravati
G.Sarojini 4 Ors vs Gummidi Appanna 2 Ors on 1 November, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. M.A.C.M.A. 49 of 2017
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE
09. 01.11.2022 BVLNC, J Heard the learned counsel for Appellant. No representation for respondents.
Post under the caption "FOR JUDGMENT".
Post on 03.11.2022.
___________ BVLNC, J psk