THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO
S.A.No.1470 of 2017 JUDGMENT:-
Sri Santosh Kumar, learned counsel representing Sri S. Sridhar, learned counsel for the appellants seeks permission to withdraw this Second Appeal.
Learned counsel has endorsed the same on the bundle.
Acceding the request for withdrawal, the Second Appeal stands dismissed as withdrawn.
Pending Interlocutory Applications, if any, shall stand closed.
________________________________ JUSTICE TARLADA RAJASEKHAR RAO Date: 06-05-2022 EPS 2 THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO 10 S.A.No.1470 OF 2017 Date: 06-05-2022 EPS