HIGH COURT OF ANDHRA PRADESH MAIN CASE NO: S.A.No.90 of 2022 PROCEEDING SHEET Sl.N Date ORDER OFFICE o. NOTE 28.03.2022 BSB, J I.A.No.1 of 2022 Sri K.Vijaya Raju, learned counsel representing Sri P.Ganga Rami Reddy, learned counsel for the appellant seeks time till 30.03.2022.
He further represented that the certified copy of the trial Court judgment and decree are filed in the Registry and therefore, I.A.No.1 of 2022 is infructuous. Accordingly, I.A.No.1 of 2022 is dismissed as infructuous.
_________________ B.S.BHANUMATHI,J S.A.No.90 of 2022 Post the appeal on 30.03.2022.
_________________ B.S.BHANUMATHI,J PNV