Andhra Pradesh High Court - Amravati
Nimmala Nageswara Rao vs The State Of A.P. 2 Others on 25 March, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl. RC. No. 50 of 2008 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
04. 25.03.2022 RNT, J Delete the matter from the caption "judgment reserved".
List the matter for hearing in usual course, as per roster.
_________ RNT, J Dsr