M. Gangadhar Rao vs The State Of Andhra Pradesh,

Citation : 2022 Latest Caselaw 1258 AP
Judgement Date : 10 March, 2022

Andhra Pradesh High Court - Amravati
M. Gangadhar Rao vs The State Of Andhra Pradesh, on 10 March, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 8846 of 2020 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

08. 10.03.2022 RNT, J "Separate judgment is delivered disposing of the writ petition."

_________ RNT, J Dsr