IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
I.A.No.2 of 2017 (WAMP.No.3594 of 2017) in W.A.No.1855 of 2017
and
WRIT APPEAL No.1855 of 2017
(Through physical mode)
M/s. Hindustan Petroleum Corporation Ltd.,
Regd. Office 17, Jamshedji Tata Road,
Mumbai - 400020, Rep. by its Managing Director,
and another.
.. Applicants/appellants
Versus
Kovvuri Venkata Somi Reddy S/o. Rama Krishna Reddy,
Aged about 32 years, Occ: Unemployee,
R/o. D.No.3-90, Penumanthra, Juttiga,
West Godavari District, Andhra Pradesh, and another.
.. Respondents
Counsel for the applicants/appellants : Mr. B. Srinarayana Counsel for respondent No.1 : Mr. C. Raghu Counsel for respondent No.2 : Mr. N. Harinath, Asst. Solicitor General ORAL JUDGMENT Dt: 29.06.2022 (per Prashant Kumar Mishra, CJ) A letter dated 27.06.2022 has been filed by Mr. B. Srinarayana, learned counsel for the applicants/appellants, stating that he has received instructions from the applicants/appellants to withdraw this case. Today, when the matter is taken up, learned counsel seeks permission of the Court to withdraw this case.
Permission is accorded.
2Accordingly, I.A.No.2 of 2017, which is an application for condonation of delay in filing the appeal, as well as the writ appeal are dismissed as withdrawn. No costs. Other pending miscellaneous applications, if any, shall also stand dismissed as withdrawn. PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J IBL 3 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU I.A.No.2 of 2017 (WAMP.No.3594 of 2017) in W.A.No.1855 of 2017 and WRIT APPEAL No.1855 of 2017 (per Prashant Kumar Mishra, CJ) Dt: 29.06.2022 IBL