Andhra Pradesh High Court - Amravati
Bopparaju Veera Narayana, vs Bopparaju China Brahmaiah on 16 June, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: S.A. No. 1295 of 2008 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 16.06.2022 RNT, J "Separate judgment is passed dismissing the second appeal as abated."
_________ RNT, J Dsr