Namathoti Venkateswara Rao vs The State Proh And Excise ...

Citation : 2022 Latest Caselaw 503 AP
Judgement Date : 31 January, 2022

Andhra Pradesh High Court - Amravati
Namathoti Venkateswara Rao vs The State Proh And Excise ... on 31 January, 2022
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MONDAY ,THE THIRTY FIRST DAY OF JANUARY
TWO THOUSAND AND TWENTY TWO
:PRESENT:

THE HONOURABLE SRI JUSTICE D RAMESH

IA No. 1 OF 2022
IN
CRLRC NO: 57 OF 2022
Between:

 

Namathoti Venkateswara Rao, S/o China Basavaiah, 53 years, Hindu, Oce,
Coolie, R/o. Ambedkar Colony, Gundimeda Village, Tadepalli Mandal, Guntur
Dist, A.P.
. ..Accused/Appellant/Petitioner
AND

The State Proh and Excise Inspector, Mangalagiri, Rep. by Public Prosecutor,
A.P. High Court, Amaravathi.

...Complainant/Respondent/Respondent

Petition under Section 397 (1) Cr.P.C praying that in the circumstances stated in
the grounds filed in support of the petition, the High Court may be pleased to suspend
the judgment in Cr.Appeal No. 190 of 2020 dt. 17.01.2022 on the file of XII Additional
District and Sessions Judge, Guntur, filed against the judgment in CC.No. 1189 of 2019
dt. 16.12.2020, on the file of Addl. Junior Civil Judge, Mangalagiri, Pending disposal of
CRLRC No. 57 of 2022, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of Sri CHILUKURI NARENDRA
BABU Advocate for the Petitioner and of PUBLIC PROSECUTOR for the Respondent.
ORDER:

"Heard.

The sentence of imprisonment imposed against the petitioner alone is suspended pending disposal of the criminal revision case."

Sd/-K.SRINIVAS RAJU ASSISTANT REGISTRAR ITTRUE COPY// For ASSISTA EGISTRAR To, The [email protected] District and Sessions Judge, Guntur. The Addl. Junior Civil Judge, Mangalagiri, Guntur District. The Station House Officer, State Proh and Excise Inspector, Mangalagiri, Guntur District. One CC to SRI. CHILUKURI NARENDRA BABU Advocate [OPUC] Two CC's to Public Prosecutor, High Court of AP, Amaravati[OUT] One spare copy oOn>= aah pr _. HIGH COURT DRJ DATED:31/01/2022 ORDER IA.NO.1 OF 2022 IN CRLRC.No.57 of 2022 DIRECTION 4 FEB 2022 ft i, , * PP Dt ey pe ey Le gy TO ewe