MACMA/1361/2016

Citation : 2022 Latest Caselaw 9875 AP
Judgement Date : 27 December, 2022

Andhra Pradesh High Court - Amravati
MACMA/1361/2016 on 27 December, 2022
                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 1361 of 2016

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                       OFFICE
                                         ORDER

NOTE

05. 27.12.2022 BVLNC, J Heard both sides. Reserved for judgment.

___________ BVLNC, J dvsn