Andhra Pradesh High Court - Amravati
Kota Koteshwara Rao vs The State Of Andhra Pradesh on 23 December, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 41489 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
01. 23.12.2022 RNT, J "Separate judgment is passed dismissing the writ petition."
_________ RNT, J Dsr