Andhra Pradesh High Court - Amravati
Ghanta Rajendra Prasad, vs Ghanta Nageswara Rao, on 14 December, 2022
Bench: Dr V Sagar
HIGH COURT OF ANDHRA PRADESH MAIN CASE No.: Second Appeal No.811 of 2013 PROCEEDING SHEET S.
No DATE ORDER
15. 14.12.2022 Dr.VRKS, J In the result, the second appeal is allowed in part, modifying the quantum of shares in plaint 'B' schedule property.
(Vide Separate Judgment) ____________ Dr.VRKS, J KLNS