IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT WEDNESDAY, THE POURTEENT i. DAY DF DECEMBER | RYO rH . GUSAND AND TWENTY TWO 'PRESENT: THE HONOURABLE SRI JUSTICE AV RAVINDRA BABU CRIMINAL APPEAL NO: 585 OF 2008 Sehveen: falenu Seanaigh, Sio. Ramanaian, Rio. Pottapalern Village, Nedore Dist We ppellanv Accused No. : tne The state of ALP. rep by iis puitic prosecutor, high court of Andhra Pradesh, Amaravath . Respondent Appeal under Section oF PLC. praying tha nm the oircumeatances slated in the Mesmmoranduit of gra fied in suppart of th o Criminal Pettian, the Migh Court may be pigased fo fre Jemorandumn of Grounds af CrLAnpeal to Ae te Ls eke this Hon'ble Court against the Judgment af AY Axe dl. Distrc i amd Sessions (Fs Track) Court, Nellore in Sul Na, TTOYSO0S, dated 1: 38 A Section S897} of Or Surrisiances Pin th sandurn of grour Sled a i : 2 High Count y Oe plea tc release ihe pel = SLANG. S85 of 2008, on the fle of the High Court, The Appeal coming on for hearing. upon perusing the Appeal and ine Memorandum of grounds fled In support thereat and the ead r O he High erain . : iC Court Gated. 26.04 2008 made fh and ¢ PROSECUTOR for the respondent and none represented on behalf of the Appellant and the Gaur made the following. ORDER:
"No rapresentation fer the appellant. As verified, several Umes, this Court passed conditional orders right from 2019 to take up the appeal, but mone represented on behalf of the appellant. Under the circumstances, sue bailable warrant against the appellant through concerned Superintendent of Police, directing that, on arrest, fe appellant shall be released on ball on his executing a personal kond for Rs. 10, 000/- (Rupees Ten thousand anily}, with an undertaking to appear befors this Court on 28,08 2023.
Batable warrant against the apasiant shall be dispatched fo the soncerned Superintendent of Police, forthwith'. Ta, PAR 6a Gib He 4P Tey cond Os Sd/-£ Kamaswarkan DEPUTY REGISTRAR NTRUE COPYN 7 SECTION-OFFICER & {F raat Track) oun . Nelons nes dent af Pohoe, Nelore, Nastlors ot (By Speed Past} sale eu Seanaiah, SiS anaigh, Ria. Dottepaiem Vilage, Natlore Dit ccLiBy RPAD) The RegistrariJudicial, High Court of Andhra Pradesh, Amaravati The Sectiun Officer, ¥) Nigh Court of Anchra Pradesh, Amaravati ne OC to &RE PVENKATA RAC Advoe te [OQ PUT} Two OCs to PUSLIC PROSECUTOR, High Court of Andhra Pradesh POUT] Cine spare copy AYRES.
DATED NA 26e082 NOTE: LIST OW 25.07 2028 ORDER CRLANG.858 of 2008 INREGTION wai