M/S Bolla Infra vs The State Of Andhra Pradesh

Citation : 2022 Latest Caselaw 9623 AP
Judgement Date : 14 December, 2022

Andhra Pradesh High Court - Amravati
M/S Bolla Infra vs The State Of Andhra Pradesh on 14 December, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 23387 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

07. 14.12.2022 RNT, J "Separate Judgment is passed disposing of the writ petition."

_________ RNT, J Dsr