Davala Satyanarayana vs The State Of Andhra Pradesh

Citation : 2022 Latest Caselaw 9530 AP
Judgement Date : 9 December, 2022

Andhra Pradesh High Court - Amravati
Davala Satyanarayana vs The State Of Andhra Pradesh on 9 December, 2022
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 25191 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

03. 09.12.2022 RNT, J "Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr